MOST. GYATRI DEVI Vs. KAMESHWAR PRASAD

JUDGEMENT

(1.) Heard learned counsel for the parties under Order 41, Rule 11 of the Code of Civil Procedure.

(2.) This appeal has been preferred against dismissal of the claim petition by order dtd. 1/10/2012 passed by the 1 st Additional District Judge-cum-Motor Vehicle Accident Claim Tribunal, Saran at Chapra in Claim Case No. 30 of 2003.

(3.) Appellant No. 1 Ms. Gyatri Devi is wife and appellant no. 2 Bandana Kumari is daughter of Late Shyam Babu Soni. Shyam Babu Soni met with an accident on 7/1/1989 while he was going on a motorcycle as pillion rider and the offending truck bearing registration no. BRD 8483 dashed against the motorcycle causing instant death. The claim was preferred in the year, 2003.