(1.) Heard learned counsel for the petitioners and learned A.P.P. for the State.
(2.) The petitioner in Cr. Misc. No. 6053 of 2013 has moved the Court for the following relief:
(3.) The petitioner in Cr. Misc. No. 6054 of 2013 has moved the Court for the following relief:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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