(1.) Learned counsel for the petitioners submits that defect No. 14 (6) shall be removed in the course of the day.
(2.) Leave is granted.
(3.) Let the other defects pointed out by the registry be ignored.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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