SANTOSH KUMAR Vs. STATE OF BIHAR

JUDGEMENT

(1.) A counter affidavit has been filed during the course of the hearing of this petition. Let it be taken on record.

(2.) Heard Mr. Satyabir Bharti, learned Advocate for the petitioner, Mr. Rabindra Kumar Priyadarshi, learned Advocate for respondent Nos. 2 and 3 and Mr. Sanjay Kumar, learned Advocate for the State.

(3.) The petitioner has challenged the order dated 26.06.2019, passed by the Managing Director, Bihar Urban Infrastructure Development Corporation Ltd. (in short BUIDCO), Patna, whereby he has been removed from service.