(1.) Heard learned counsel for the petitioner and learned counsel for the State.
(2.) The present matter is part of the batch cases in which the lead case is MJC No. 4585 of 2018.
(3.) The case has been tagged with MJC No. 4585 of 2018 by order of a coordinate Bench dated 15.07.2019.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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