AZIZ FATIMA @ NEMAT Vs. KHURSHEED AHMAD @ NASEEM

JUDGEMENT

(1.) Heard learned counsel for the petitioners.

(2.) I.A. No. 5435 has been filed for condoning the delay of about two days in filing of this Civil Revision. For the reasons mentioned in his application the delay in filing this Civil Revision is condoned.

(3.) Heard learned counsel for the petitioner in the Civil Revision.