RAM RATAN SHARMA HUSBAND OF DECEASED PHULPATO @ FUL PATO AND SON OF LATE RAM SAKAL SHARMA AND SATYA NARAYAN SHARMA ONLY SON OF DECEASED PHULPATO DEVI @ FULPATO AND HIS FATHERS NAME IS RAM RATAN SHARMA Vs. STATE OF BIHAR AND ORS

JUDGEMENT

(1.) I.A. No. 61/2009 has been filed for expunging the name of the sole petitioner, Phulpato Devi @ Ful Pato, who died on 11.12.2008 and for substituting her heirs and legal representatives, as described in paragraph 3 of the interlocutory application.

(2.) Heard learned Counsel for the petitioner, learned Counsel for the State and learned Counsel appearing on behalf of respondents No. 5 to 7.

(3.) The respondents did not raise any objection to the aforesaid prayer made on behalf of the petitioner.