LAWS(PAT)-2009-1-83

STATE OF BIHAR Vs. SANTOSH PRINTING PRESS THROUGH ITS AUTHORIZED REPRESENTATIVE SANTOSH KUMAR JHA, SON OF SRI BHAGWAN LAL JHA

Decided On January 23, 2009

STATE OF BIHAR Appellant

V/S

Santosh Printing Press Through Its Authorized Representative Santosh Kumar Jha, Son Of Sri Bhagwan Lal Jha Respondents

JUDGEMENT

(1.) REG : I.A. No. 54/2009. This, application has been filed tor condoning the delay in filing the appeal.

(2.) HEARD . For the reasons stated in the application, delay in tiling the appeal is condoned.

(3.) APPLICATION stands allowed.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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