LAWS(PAT)-2009-1-53

PYRITES PHOSPHATES AND CHAMICALS LTD Vs. STATE

Decided On January 22, 2009
PYRITES PHOSPHATES AND CHAMICALS LTD Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) LA. " No. 6620 of 2008 (Flag-82) : Put up this interlocutory application on 29th January, 2009.

(2.) LA. No. 5339 of 2008 (Flag-75) : office has reported that pages 23 to 26 are faint. Hence, the learned counsel for the applicants directed to supply readable typed copy of the same within one month. Put up this application after one month.

(3.) APPLICATION dated 12-11-2008 (Flag-85) : This application has been filed on behalf of Sri Kamal Arora, who was the highest bidder of Schedule IV property of the company in Liquidation situated in the district of Dehradun.