(1.) A counter affidavit has been filed by the State, which is not on the record.
(2.) Learned Counsel for the State has made over a copy for Court's perusal.
(3.) Both parties agree to proceed with the matter.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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