AJAY KUMAR SON OF SRI SUDHIR RAM Vs. STATE OF BIHAR THROUGH ITS SECRETARY, HIGHER EDUCATION DEPARTMENT; VICE CHANCELLOR, VEER KUNWAR SINGH UNIVERSITY; CONTROLLER OF EXAMINATION, VEER KUNWAR SINGH UNIVERSITY AND THE REGISTRAR, VEER KUNWAR SINGH UNIVERSITY

JUDGEMENT

(1.) Heard learned Counsel for the petitioner and the State.

(2.) Petitioner has filed this writ application to direct the controller of Examination, Veer Kunwar Singh University (hereinafter referred to University), respondent No. 3, to publish his result of B.A. Honours Examination as also to grant him the degree/certificate in the light of his result so published. Petitioner was admitted in B.A. Honours (Geography course) in M.P. College, Mohania Kaimur for the Session 2002-2005. The college is an affiliated unit of the University. Petitioner was also registered with the University, his registration No. being 8530/02.

(3.) Having prosecuted his studies, petitioner appeared in the B.A. Honours Geography Part I examination, 2003 held in the month of September, 2003 and having cleared the papers / subjects, he was promoted to Part II. Petitioner appeared in the B.A. Part II Honours examination, 2004 held in the month of June, 2004 but failed in the Honours paper/subject as would appear from the mark-sheet dated 30th September, 2004 as contained in Annexure-2. From Annexure-2 itself, it will further appear that petitioner was promoted to 3rd year of the course. Having prosecuted his studies in the 3rd year, he appeared in B.A. Honours 3rd year examination, 2005 as would appear from his admit card dated 03.01.2005 (Annexure-3).