LAWS(PAT)-1998-4-68

SACHIDANAND MISHRA Vs. RAMADHAR THAKUR

Decided On April 27, 1998
SACHIDANAND MISHRA Appellant
V/S
Ramadhar Thakur Respondents

JUDGEMENT

(1.) <DJG> DR .J.N.DUBEY AND ASHISH N.TRIVEDI,JJ. </DJG> - In view of the order dated 22.5.1996 passed in CWJC No.4159 of 1988, these Writ Petitions are being decided by a common order.

(2.) ACCORDING to Sachidanand Mishra and another, petitioners of CWJC No.4159 of 1988, the school of which he is the headmaster is the real Ramanujiya Sanskrit Madhyamic Vidyalaya, Nawahi while according to Ramadhar Thakur and others, petitioners of CWJC No.3373 of 1994, the institution of which he is the headmaster is Ramanujiya Sanskrit Madhyamic Vidyalaya, Nawahi Math (Jhula Bawan).

(3.) SACHIDANAND Mishra and others have filed CWJC No. 4159 of 1988 for quashing the order dated 27.5.1988 of the respondent no.4, the Vice Chancellor, Kameshwar Singh Darbhanga Sanskrit University (hereinafter called the University) declaring the institution of which Ramadhar Thakur is the headmaster as the real Ramanujiya Sanskrit Madhyamic Vidyalaya. On the other hand, Ramadhar Thakur and others have filed CWJC No. 3373 of 1994 against the order dated 16.3.1994 of the State Government declaring that the institution of which Sachidanand Mishra is the headmaster is the real Ramanujiya Sanskrit Madhyamic Vidyalaya. Thus, according to the order of the Vice Chancellor of the University the School of Ramadhar Thakur is the real Ramanujiya Sanskrit Madhyamic Vidyalaya while according to the order of the State Government the school of Sachidanand Mishra is the real Ramanujiya Sanskrit Madhyamic Vidyalaya.