CENTRAL COAL FIELDS LTD Vs. STATE

Referred Judgements :-

MEUX V. JACOBS [REFERRED TO]
CAPE BRANDY SYNDICATE V. I.R.C [REFERRED TO]
E.INLAND REVENUE COMMR. V. DUKE OF WEST- MINISTER [REFERRED TO]
ASSOCIATED CEMENT COMPANIES LTD. V. STATE OF BIHAR [REFERRED TO]
VANGUARD FIRE AND GENERAL INSURANCE CO LIMITED MADRAS VS. FRASER AND ROSS [REFERRED TO]
C A ABRAHAM VS. INCOME TAX OFFICER KOTTAYAM [REFERRED TO]
GURSAHAI SAIGAL IN ALL APPEALS VS. COMMISSIONER OF I T PUNJAB IN ALL APPEALS [REFERRED TO]
STATE OF PUNJAB VS. JULLUNDUR VEGETABLES SYNDICATE [REFERRED TO]
TARULATA SHYAM VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
COMMISSIONER OF INCOME TAX BANGALORE COMMISSIONER OF INCOME TAX KERALA VS. B C SRINIVASA SETTY:SHRI SYED HUSSAIN SAHEB:M N SANKARANARAYANAN NAIR [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
CHULLIKANA SHAMBATTA VS. CHERAKOODLU NARAYANA BHATTA [REFERRED TO]
LAXMI NARAYAN AGARWALLA VS. STATE OF ORISSA [REFERRED TO]
V K BALAKRISHNAN VS. ASOKA BANK LTD [REFERRED TO]
BANK OF CHETTINAD LTD VS. COMMISSIONER OF INCOME TAX, MADRAS [REFERRED TO]
COMMISSIONER OF INCOME-TAX, BENGAL VS. MESSRS MAHALIRAM RAMJIDAS [REFERRED TO]