LAWS(PAT)-2018-1-257

BAIJNATH RAM Vs. STATE OF BIHAR

Decided On January 13, 2018
BAIJNATH RAM Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) No one appears on behalf of the appellants.

(2.) The appeal is of 2003.

(3.) Mr. Navin Kumar who is present in court has been requested to assist as Amicus Curiae.