(1.) Heard learned counsel for the petitioner and State.
(2.) Pursuant to the earlier order, the District Magistrate, Patna is also present in Court and has already filed supplementary show-cause.
(3.) The petitioner has moved the Court for the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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