LAWS(PAT)-2018-4-27

REGIONAL MANAGER, CENTRAL BANK OF INDIA, KOSHI CHOWK, SAHARSA Vs. SUMAN KUMAR ROY, SON OF LATE UDIT NARAYAN ROY

Decided On April 04, 2018
Regional Manager, Central Bank Of India, Koshi Chowk, Saharsa Appellant
V/S
Suman Kumar Roy, Son Of Late Udit Narayan Roy Respondents

JUDGEMENT

(1.) The order dated 09.09.2015 passed by the learned Single Judge giving a direction upon the appellant-Bank to accept joining of the private respondent on the promoted post of a Clerk as well as pay him all the benefits from the date of his joining on the promoted post has become the reason for Central Bank of India to prefer the intra Court appeal.

(2.) The facts which became the reason for the private respondent to file a writ application is briefly noted hereinbelow :-

(3.) The averments as well as evidence which has been brought on record indicates that the private respondent refused to accept this letter or office order and for which three of the employees of the branch signed on the letter certifying that the private respondent has refused to accept the letter. He however, filed an application on 24.7.2013 addressed to the Regional Manager of the bank indicating that since he was not keeping well, Birpur being a backward and remote place, he may not be able to obtain proper treatment he may not have support of his family and, therefore, he may be allowed to be promoted in the present branch at Alamnagar. A prayer was made to consider the matter sympathetically. Since the respondents authorities refused to entertain such a request, a writ application was filed seeking a direction upon the appellant bank.