(1.) Learned counsel for the petitioners seeks permission to withdraw the Civil Miscellaneous No. 1821 of 2017 as the same has become infructuous.
(2.) Accordingly, Civil Miscellaneous No. 1821 of 2017 is dismissed as withdrawn.
(3.) Heard both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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