(1.) Heard counsel for the Bharat Sanchar Nigam Limited.
(2.) Perused the impugned order dated 24.03.2017.
(3.) The learned Central Administrative Tribunal in the impugned order dated 24.02017, passed in O.A. No. 26 of 2015 has taken note of following facts :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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