(1.) Heard Mr. Harsh Singh, learned counsel for the petitioner, Mr. Sanjay Pandey, learned counsel for the BPSC and learned counsel appearing on behalf of the State.
(2.) Petitioner is aggrieved by the decision of the BPSC contained in Annexure-7 dated 23.1.2018. He has filed petition before the Controller of Examination against the decision of rejection of his candidature vide Annexure-7and 8 dated 23.1.2018 and Annexure dated 19.9.2014.
(3.) Yet another application was addressed to the Secretary, BPSC on 16.2.2018. The grievance of the petitioner is that respondents have not addressed the grievance raised by the petitioner in the representation contained in Annexure-8 and 9 enclosed with the present writ application. Instead of deciding the representation filed by the petitioner against the decision rejecting his candidature, the respondents have issued letters recommending the name of successful candidates vide notification dated 10.4.2018 (Annexure-12). It appears that on 28.3.2018, respondent Commission recommended the selected candidates for appointment against the post of Assistant Professor in Computer Science.