(1.) This writ petition after remand by the LPA Court was heard at length on different dates.
(2.) Yesterday learned counsel for petitioner as well as petitioner in person was heard.
(3.) Petitioner has filed the present writ application for the following relief:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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