LAWS(PAT)-2018-8-327

DAMYANTI Vs. BISHUNDEO PD MANDAL AND OTHERS

Decided On August 08, 2018
Damyanti Appellant
V/S
Bishundeo Pd Mandal And Others Respondents

JUDGEMENT

(1.) I.A.No.4197 of 2017 has been filed by respondent No.2 praying therein to appoint him as receiver in place of his father late Bishundeo Prasad Mandal.

(2.) I.A.No.6842 of 2017 has been filed on behalf of appellant (plaintiff) for appointment of her son Ashutosh Das as receiver of suit properties.

(3.) Heard learned counsels for both the parties.