(1.) I.A. No. 9748 of 2016
(2.) Having regard to the nature of the prayer I.A. No. 9748 of 2016 is allowed and treated as forming part to the writ petition.
(3.) The main writ petition has been filed for the following reliefs:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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