(1.) Heard learned counsel for the petitioner; State and L.N. Mithila University.
(2.) The petitioner has moved the Court for the following reliefs:
(3.) On 16/3/2018, the Court had recorded the following:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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