BAIDYANATH SHARAN VERMA Vs. PASHUPATI DEVI AND ANOTHERS

JUDGEMENT

(1.) Civil Misc. No. 1185 of 2016 is filed against the order dated 07.09.2016 passed by learned 5th Additional District Judge, Siwan in Title Appeal No. 66 of 2013 whereby the learned Additional District Judge has dismissed the amendment petition of the petitioner/appellant dated 03.03.2016.

(2.) Civil Misc. No. 1563 of 2016 is filed against the order dated 14.11.2016 passed by learned 5th Additional District Judge, Siwan in same Title Appeal No. 66 of 2013 whereby the amendment petition of petitioner dated 24.10.2016 has been dismissed.

(3.) Since both these Civil Misc. petitions arose out against the orders passed in Title Appeal No. 66 of 2013, they have been heard together and are being disposed of by this common judgement.