(1.) THE claim in this writ application by the petitioner, who is stated to have been appointed as daily wages peon (Daftari) in l983 is for confirmation.
(2.) IT has been noticed from the submissions in the order dated 9.3.2007 that of the four posts of Daftari, two were still vacant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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