(1.) A supplementary affidavit has been filed on behalf of the petitioners. Let it be kept on record.
(2.) Heard learned Advocate of the petitioners as well as learned A.P.P. forthe State.
(3.) Petitioner no.1 Bidyanand Mandal @ Bidiyanand Mandal is present in Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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