(1.) HEARD learned Counsel for the petitioner, learned Counsel for the State and learned Counsel for the Bihar School Examination Board.
(2.) The order passed in this case on 25.7.2008 takes note of the relevant facts and also indicated the main issue falling for decision.
(3.) PETITIONER has prayed for a direction upon the Bihar School Examination Board (hereinafter referred to as the "Board") for issuing his D.P.Ed. Examination Certificate for the Session 1987 - 1988. The examination for that session was held in January, 1994. Petitioner had studied from S. M. Zahir Alam Physical Training College, Darbhanga which admittedly had permanent recognition since the Session 1986 -1987 vide a Notification of State Government dated 26.4.1994.