(1.) HEARD the parties.
(2.) THIS application has been filed for quashing prosecution of the peti tioners under Section 276C of the Income-tax Act, 1961.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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