(1.) HEARD the parties.
(2.) THIS is an application to quash the entire proceeding in Complaint Case No. 166 of 1992 under Sections 276C and 277 of the Income-tax Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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