(1.) PURSUANT to order dated 30.6.97 Dr. U.N. Biswas, Joint Director, CBI (East) has filed affidavit. The State Government as well as the District Magistrate and the Senior Superintendent of Police, Patna, have also filed separate affidavits. We postpone passing orders on these affidavits for the present.
(2.) IN course of hearing of the case, a questionnaire was submitted on behalf of the CBI and request was made to issue suitable directions to the Chief Secretary and D.G.P. Government of Bihar. Mr. G.P. Roy, Additional Advocate General No.3. states that he will take specific instructions and file further affidavit. He may do so by 11.7.97.
(3.) CBI , in the meantime, is directed to inform the appropriate authority of the Central Government about its threat perceptions.