JAISWAL CERAMIC INDUSTRIES Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

CALCUTTA COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY I VS. SHOORJI VALLABHDAS AND CO [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. A KRISHNASWAMI MUDALIAR [REFERRED TO]
MORVI INDUSTRIES LIMITED VS. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA [REFERRED TO]
STATE BANK OF TRAVANCORE VS. COMMISSIONER OF INCOME TAX KERALA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GODHRA ELECTRICITY COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SINGARI BAI [REFERRED TO]
NEW VICTORIA MILLS COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
JAMES FINLAY AND CO VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NADIAD ELECTRIC SUPPLY COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CONFINANCE LIMITED [REFERRED TO]
DHAKESWAR PRASAD NARAIN SINGH VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CHANCHANI BROTHERS CONTRACTORS PRIVATE LIMITED [REFERRED TO]