STATE BANK OF INDIA Vs. PRAVEEN KUMAR

Referred Judgements :-

SHIVANAND V. DEVELOPMENT COMMISSIONER-CUM-CHAIRMAN OF BOARD OF DIRECTOR,BIHAR STATE BUILDING CONSTRUCTION CORPORATION LTD. [REFERRED TO]
NEHA SHARMA V. STATE OF BIHAR [REFERRED TO]
K MANJUSREE VS. STATE OF A P [REFERRED TO]
HEMANI MALHOTRA VS. HIGH COURT OF DELHI [REFERRED TO]
YOGESH YADAV VS. UNION OF INDIA [REFERRED TO]