(1.) Heard learned counsel for the Railways as well as the private respondent.
(2.) The order dated 30.06.2017 passed by the Central Administrative Tribunal, Patna Bench, Patna in O.A. 777 of 2013 is under challenge.
(3.) The O.A. was filed for the following reliefs:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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