LAWS(PAT)-2017-2-21

NAND KISHORE YADAV @ MANDAL S/O LATE MAHESHWARI PRASAD YADAV RESIDENT OF VILLAGE ADARSH NAGAR, WARD NO. 8, P.S. MADHEPURA, DISTRICT MADHEPURA Vs. THE STATE OF BIHAR

Decided On February 04, 2017

Nand Kishore Yadav @ Mandal S/O Late Maheshwari Prasad Yadav Resident Of Village Adarsh Nagar, Ward No. 8, P.S. Madhepura, District Madhepura Appellant

V/S

THE STATE OF BIHAR Respondents

Referred Judgements :-

RAM NARAIN SINGH V. STATE OF PUNJAB [REFERRED TO]

JUDGEMENT

(1.) I agree.

Click here to view full judgment.

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