LOGIN
LAWS(PAT)-2017-2-40

SANJAY CHOURE, SON OF LATE SANJHLA CHOURE, RESIDENT OF VILLAGE RAMANIKOL, P.S. PRANPUR, DISTRICT KATIHAR Vs. THE STATE OF BIHAR

Decided On February 16, 2017
Sanjay Choure, Son Of Late Sanjhla Choure, Resident Of Village Ramanikol, P.S. Pranpur, District Katihar Appellant
V/S
THE STATE OF BIHAR Respondents

Referred Judgements :-

DINESH V. STATE OF RAJASTHAN [REFERRED TO]
RAMESHWAR S O KALYAN SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
AMAN KUMAR VS. STATE OF HARYANA [REFERRED TO]

JUDGEMENT

(1.) I agree.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.