GAURAV KUMAR SINGH Vs. UNION OF INDIA

JUDGEMENT

(1.) Since these writ petitions raise common grievance and pray for identical reliefs that they have been heard analogous and with the consent of the parties are being disposed of at the stage of admission itself by this common judgment.

(2.) The petitioners in this batch of writ petitions are aggrieved by the notification dated 10.3.2017 of the Director, Institute of Banking Personnel Selection, whereby the declared 352 vacancies against the post of Officer Scale-I and 820 vacancies against the post of Office Assistants (Multipurpose) in the Uttar Bihar Gramin Bank (hereinafter referred to as the "UBGB") has been shown as "0" (zero).

(3.) The petitioners alongside pray for a writ in the nature of mandamus commanding the respondents to fill up the posts of Officer Scale-I and Office Assistant (Multipurpose) in the respondent Bihar Gramin Bank (hereinafter referred to as the "BGB"), the Madhya Bihar Gramin Bank (hereinafter referred to as the "MBGB"), and the "UBGB" within the State of Bihar as advertised in September, 2016 in the following manner: <FRM>JUDGEMENT_113_LAWS(PAT)11_2017_1.html</FRM>