RANJIT SHAHANI SON OF LATE GOVINDRAM SHAHANI Vs. STATE OF BIHAR; PREETEY VERMA WIFE OF ANIL KUMAR VERMA

Referred Judgements :-

STATE OF KARNATAKA VS. L MUNISWAMY [REFERRED TO]
SARDAR TRILOK SINGH VS. SATYA DEO TRIPATHI [REFERRED TO]
MADHAVRAO JIWAJIRAO SCINDIA VS. SAMBHAJIRAO CHANDROJTRAO ANGRE [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
BALKISHANDAS VS. P C NAYAR [REFERRED TO]
G SAGAR SURI VS. STATE OF UTTAR PRADESH [REFERRED TO]
S W PALANIKAR VS. STATE OF BIHAR [REFERRED TO]
ZANDU PHARMACEUTICAL WORKS LTD VS. SHARAFUL HAQUE [REFERRED TO]
S M S PHARMACEUTICALS LTD VS. NEETA BHALLA [REFERRED TO]
INDIAN OIL CORPORATION VS. NEPC INDIA LTD [REFERRED TO]
SABITHA RAMAMURTHY VS. R B S CHANNABASAVARADHYA [REFERRED TO]
SAROJ KUMAR PODDAR VS. STATE OF NCT DELHI [REFERRED TO]
MAKSUD SAIYED VS. STATE OF GUJARAT [REFERRED TO]
INDER MOHAN GOSWAMI VS. STATE OF UTTARANCHAL [REFERRED TO]
S K ALAGH VS. STATE OF U P [REFERRED TO]
NATIONAL SMALL INDUSTRIES CORP LTD VS. HARMEET SINGH PAINTAL [REFERRED TO]
PADAL VENKATA RAMA REDDY ALIAS RAMU VS. KOVVURI SATYANARAYANA REDDY [REFERRED TO]
MAGNUM AVIATION PVT LTD VS. STATE [REFERRED TO]
ANIL MAHAJAN VS. BHOR INDUSTRIES LTD [REFERRED TO]
UMA SHANKAR GOPALKA AND ANR. VS. STATE OF JHARKHAND AND ANR [REFERRED TO]
INDUS AIRWAYS PVT. LTD. VS. MAGNUM AVIATION PVT. LTD [REFERRED TO]
KIRSHNA TEXPORT & CAPITAL MARKETS LTD VS. ILA A AGRAWAL [REFERRED TO]