(1.) Re.: Interlocutory Application No. 8308 of 2016
(2.) Heard learned counsel for the petitioner; State and the intervenor applicant.
(3.) The present Interlocutory Application has been filed for adding Anju Devi, the applicant of the Interlocutory Application as party respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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