MADHEPURA ZILA MUKHIYA SANGH THROUGH ADHYAKSH NAMELY SWADESH KUMAR SON OF SRI BALESHWAR PRASAD YADAV Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY

JUDGEMENT

(1.) Heard Mr. S. B. K. Mangalam, learned counsel for the petitioner and Mr. Kumar Alok, learned S.C. 7 for the State.

(2.) The petitioner has moved the Court for the following reliefs:

(3.) The main issue involved in the case has been spelt out in detail at paragraphs no. 3 and 4 of the order dated 11.08.2017, which read as under: