LAWS(PAT)-2017-6-31

SHIVADHAR YADAV Vs. STATE OF BIHAR

Decided On June 29, 2017

Shivadhar Yadav Appellant

V/S

STATE OF BIHAR Respondents

Referred Judgements :-

NISAR ALI VS. STATE OF UTTAR PRADESH [REFERRED TO]

JUDGEMENT

(1.) I agree.

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