LAWS(PAT)-2017-1-37

ANANT SINGH @ ANANT KUMAR SINGH, SON OF LATE CHANDRADEEP SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HOME (POLICE), GOVERNMENT OF BIHAR, PATNA

Decided On January 18, 2017

Anant Singh @ Anant Kumar Singh, Son Of Late Chandradeep Singh, Resident Of Village Appellant

V/S

The State Of Bihar Through The Principal Secretary, Department Of Home (Police), Government Of Bihar, Patna Respondents

JUDGEMENT

(1.) I agree.

Click here to view full judgment.

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