(1.) These two writ applications have been filed by the petitioners, who retired from active service on 30.06.2009 and 30.09.2008 respectively after attaining the age of superannuation as Reader for directing the respondents to pay them Full Pension after re-fixation of their basic pension.
(2.) The facts of these cases are not in dispute. The petitioner Nawal Kishore Sharma (C.W.J.C. No. 1460 of 2016) was appointed as a Lecturer in the Department of Physics on 01.05.1979 where after he submitted his joining on 8th May, 1979 in B.M.D. College, Deyalpur, Vaishali. Initially, the Bihar University Service Commission granted temporary concurrence for his continuation in service and, thereafter, vide Memo No. 13/797 dated 204.1992, his service was regularized with effect from the date of joining. After completion of ten years of service, he was promoted as Reader under Time Bound Promotion statute with effect from 08.05.1989 vide Memo No. 1399 dated 16.06.1992 and the Bihar State University (Constituent Colleges) Service Commission granted concurrence of his promotion as Reader.
(3.) The petitioner Bishnu Nandan Gupta (C.W.J.C. No. 1905 of 2016) was appointed as a Lecturer in the Department of Economics on 10th Jan., 1971 in Jamunilal College, Hajipur, Vaishali. The post was sanctioned by the State Government on 29th July, 1978. Initially, the Bihar University Service Commission granted temporary concurrence for his continuation in service and, thereafter, vide Memo No. B/2678 dated 30.07.1991, his service was regularized with effect from 29.07.1978.