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LAWS(PAT)-2017-9-119
MUNGESHWAR YADAV Vs. STATE OF BIHAR
Decided On September 20, 2017
Mungeshwar Yadav
Appellant
V/S
STATE OF BIHAR
Respondents
Referred Judgements :-
UGNI AND ANOTHER VS. CHHOWA MAHTON
[REFERRED TO]
LACHHANDHARI VS. RAJPAT MAHATON
[REFERRED TO]
CUSTODIAN 0F BRANCHES 0F BANCO NATIONAL ULTRAMARINO VS. NALINI BAI NAIQUE
[REFERRED TO]
RAMDULAR VS. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
[REFERRED TO]
KISHUN ALIAS RAM KISHUN VS. BEHARI
[REFERRED TO]
JUDGEMENT
(1.) I agree.
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