LAWS(PAT)-2017-8-48

HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. UNION OF INDIA

Decided On August 02, 2017
HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Shri Ratnesh Kumar Bariar, Retd. ED/ RITES (IRSE)

(2.) Shri Ajay Kumar Goyal, Retd. Member Staff/ Rly. Board (IRTS)

(3.) Shri Vipin Jha, Retd. AGM/ NFR (IRSEE)