LAWS(PAT)-2017-8-121

DR. NANDITA BANERJI Vs. STATE OF BIHAR

Decided On August 08, 2017
Dr. Nandita Banerji Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) Reg.: I.A. No. 8765 of 2015

(2.) I.A. No. 8765 of 2015 stands allowed.

(3.) The appellant in this intra court Letters Patent Appeal has assailed the oral judgment dated 12.08.2015 of the writ Court passed in C.W.J.C. No. 10142 of 2008.