LAWS(PAT)-2007-8-30

FRANKLIN J QURESHI Vs. STATE OF BIHAR

Decided On August 17, 2007
Franklin J Qureshi Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) HEARD .

(2.) BOTH the cases heard together and are being disposed of by this common order.

(3.) CHRISTIAN mission named Baptist Union of North India (BUNI) runs three institutions, one of which is Women Training College, Lodipur, Patna. Petitioner, namely, Mr. Franklin J. Qureshi is the Secretary and Treasurer of Baptist Church Association. Petitioner Smt. Sarla Veena Lyall is Principal of the Angus Girls ' School and the other petitioner Miss Salomy Mundu is also associated with the School. Complainant -opposite party No. 2 Miss Elizabeth claims herself as warden -cum -Superintendent of Angus Girls ' School Hostel, Lodipur.