LAWS(PAT)-1996-4-34

RAJ B PARIKH Vs. STATE OF BIHAR

Decided On April 05, 1996
Raj B. Parikh Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) Heard both the parties.

(2.) Cr. Misc. No. 2659/91 (R) and Cr. Misc. No. 2693/91(R) were taken up together for convenient as both relates to Adityapur P.S. Case No. 71/90.

(3.) In Cr. Misc. No. 2659/91 (R) Raj B. Parikh is the petitioner who is Managing Director of Jameshedpur Beverage whereas in Cr. Misc. No. 2693/91(R) Gopal Rao, an employee of the said Beverage is the petitioner.