(1.) HEARD the parties.
(2.) THIS application has been filed for quashing the prosecution of the sole petitioner under Section 276CC and 277 of the Income-tax Act, 1961 (hereinafter referred to as "the Act").
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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