(1.) The Appellate Tribunal at the instance of the assessee has referred to us the following question u/s 66(1) of the Indian Income Tax Act, 1922 :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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