REGENT COMPUTRONICS PVT. LTD.

Star Stone Crusher Appellant

V/S

STATE OF BIHAR Respondents

Referred Judgements :-

NAZIR AHMAD V. KING EMPEROR [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
G J FERNANDEZ VS. STATE OF KARNATAKA [REFERRED TO]
C B GAUTAM VS. UNION OF INDIA [REFERRED TO]
STATE OF JHARKHAND VS. AMBAY CEMENT [REFERRED TO]
CENTRAL COALFIELDS LIMITED AND ANOTHER VS. SLL-SML (JOINT VENTURE CONSORTIUM) AND OTHERS [REFERRED TO]
UTTAR PRADESH POWER TRANSMISSION CORPORATION LIMITED VS. CG POWER AND INDUSTRIAL SOLUTIONS LIMITED [REFERRED TO]

JUDGEMENT

(1.) Since all these writ petitions are involving same and similar issue with respect to other clusters of sand ghats in Madhubani and Banka Districts, they have been heard together and are being disposed of by this common judgment.

(2.) As the facts of these writ petitions are same and similar, for the convenience, the facts of C.W.J.C. No.5104 of 2025 are being taken as a leading case.

(3.) By way of these writ petitions, the petitioners have prayed for the following reliefs:-

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STAR STONE CRUSHER Vs. STATE OF BIHAR

Referred Judgements :-

JUDGEMENT

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